Citation : 2013 Latest Caselaw 891 Del
Judgement Date : 21 February, 2013
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 13th February, 2013
Pronounced on: 21st February, 2013
+ CRL.M.C. 2783/2010
R N MALHOTRA ..... Petitioner
Through: Mr.Praveen Kumar, Advocate
versus
SURENDER KUMAR JAIN & ORS. ..... Respondent
Through: Mr.Surender Chauhan, Advocate for R-1
Mr.S.K.Kalia, Advocate for R-3
CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL
JUDGMENT
G. P. MITTAL, J.
1. The present Petition is dismissed in terms of the judgment passed today in CRL.M.C. 2782/2010 titled 'R.N. MALHOTRA v. BHUPESH KUMAR JAIN & ORS.'
2. For detailed order, please see the above mentioned judgment.
(G.P. MITTAL) JUDGE FEBRUARY 21, 2013 vk
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