Smt. Ranjana Mishra & Ors vs The Oriental Insurance Company ...
2012 Latest Caselaw 6171 Del

Citation : 2012 Latest Caselaw 6171 Del
Judgement Date : 12 October, 2012

Delhi High Court

Smt. Ranjana Mishra & Ors vs The Oriental Insurance Company ... on 12 October, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 12th October, 2012
+    MAC. APP. 401/2011

     SMT. RANJANA MISHRA & ORS                    ...... Appellants
                  Through: Mr. Peeush Sharma, Adv.


                                   versus

     THE ORIENTAL INSURANCE COMPANY LTD. ...... Respondent
                   Through: Mr. Santosh Paul, Adv. with
                            Ms. Mohita Bagati, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present appeal is disposed of in terms of the judgment passed today in MAC.APP.745/2010 titled 'THE ORIENTAL INSURANCE COMPANY LTD. v. SMT. RAJNANA MISHRA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 12, 2012 vk

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