National Insurance Co. Ltd vs Vijay Pratap Singh & Ors.
2012 Latest Caselaw 3463 Del

Citation : 2012 Latest Caselaw 3463 Del
Judgement Date : 23 May, 2012

Delhi High Court

National Insurance Co. Ltd vs Vijay Pratap Singh & Ors. on 23 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 23nd May, 2012
+    MAC.APP. 364/2008

     NATIONAL INSURANCE CO. LTD. ..... Appellant
                    Through: Mr. Pradeep Gaur, Advocate
                             Mr. Amit Gaur, Advocate
             versus

     VIJAY PRATAP SINGH & ORS.             ..... Respondents
                   Through: Mr. Anshuman Bal, Advocate
                            for the Claimants/R-1 & R-2.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.363/2008 titled 'NATIONAL INSURANCE CO. LTD. v. GOP NATH SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 23, 2012 vk

Download the LatestLaws.com Mobile App