Soni Bai & Anr. vs New India Insurance Co. Ltd
2012 Latest Caselaw 3131 Del

Citation : 2012 Latest Caselaw 3131 Del
Judgement Date : 10 May, 2012

Delhi High Court

Soni Bai & Anr. vs New India Insurance Co. Ltd on 10 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision:10th May, 2012
+    MAC. APP. No.202/2012

     SONI BAI & ANR.                          ..... Appellants
                    Through:        Mr. Anshuman Bal, Advocate
               Versus

     NEW INDIA INSURANCE CO. LTD.      ..... Respondent
                   Through: Mr. Kanwal Chaudhary,
                            Advocate
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.543/2011 titled 'NEW INDIA INSURANCE CO. LTD. v. SONI BAI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 10, 2012 pst

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