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Bharat Ram Mittal vs National Insurance Co. Ltd.
2012 Latest Caselaw 3098 Del

Citation : 2012 Latest Caselaw 3098 Del
Judgement Date : 9 May, 2012

Delhi High Court
Bharat Ram Mittal vs National Insurance Co. Ltd. on 9 May, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Date of decision: 9th May, 2012
+    MAC.APP. 518/2012

     BHARAT RAM MITTAL                          ..... Appellant
                 Through:            Mr. O.P. Mannie, Adv.

                 versus


     NATIONAL INSURANCE CO. LTD. ..... Respondent
                  Through: Mr. Pradeep Gaur, Adv. with
                           Mr. Amit Gaur, Adv.
                           Mr. Shashank Sharma, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. 473/2007 titled 'NATIONAL INSURANCE CO. LTD. v. BHAGAT RAM MITTAL & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 09, 2012 vk

 
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