Ex-Chm Dharampal Singh vs Uoi & Ors.
2012 Latest Caselaw 190 Del

Citation : 2012 Latest Caselaw 190 Del
Judgement Date : 10 January, 2012

Delhi High Court

Ex-Chm Dharampal Singh vs Uoi & Ors. on 10 January, 2012

Author: Anil Kumar

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*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                      +     W.P.(C)No.8301/2011

%                              Date of decision: 10th January, 2012

EX-CHM DHARAMPAL SINGH                    ..... Petitioner
            Through : Mr. Anil Srivastava, Advocate.


                      versus

UOI & ORS.                                      ..... Respondents
                      Through : Mr. Ankur Chhibber, Advocate.

CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE J.R. MIDHA

ANIL KUMAR, J.

1. After some arguments, learned counsel for the petitioner

seeks to withdraw the petition with liberty to file appropriate

review application before the Armed Forces Tribunal in

accordance with law.

2. Dismissed as withdrawn with liberty as prayed for.

ANIL KUMAR, J.

J.R. MIDHA, J JANUARY 10, 2012 mk

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