New India Assurance Co Ltd vs Harpreet Singh & Ors
2012 Latest Caselaw 4810 Del

Citation : 2012 Latest Caselaw 4810 Del
Judgement Date : 16 August, 2012

Delhi High Court

New India Assurance Co Ltd vs Harpreet Singh & Ors on 16 August, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Date of decision: 16th August, 2012
+    MAC.APP. 246/2012

     NEW INDIA ASSURANCE CO LTD                 ..... Appellant
                  Through  Mr. Pankaj Seth, Advocate

                 versus

     HARPREET SINGH & ORS                        ..... Respondent
                  Through           None

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.245/2012 titled 'NEW INDIA ASSURANCE COMPANY LTD. v. DEEPTI KAUR & ORS.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 16, 2012 vk

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