Gurcharan Arora & Ors. vs Abdul Rehman & Ors.
2012 Latest Caselaw 4806 Del

Citation : 2012 Latest Caselaw 4806 Del
Judgement Date : 16 August, 2012

Delhi High Court

Gurcharan Arora & Ors. vs Abdul Rehman & Ors. on 16 August, 2012

Author: G.P. Mittal

*IN THE HIGH COURT OF DELHI AT NEW DELHI

                                Reserved on: 25th July, 2012
                               Pronounced on: 16th August, 2012

+    MAC. APP. 322/2004

     GURCHARAN ARORA & ORS.          ..... Appellants
                 Through: Mr. O.P. Mannie, Advocate

                   versus


     ABDUL REHMAN & ORS.                  ..... Respondents
                 Through:           Ms. Garima Prasad with
                                    Mr. Pradeep Kumar, Advocates


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC. APP. 321/2004 titled 'Kishan Lal & Ors. v. Abdul Rehman & Ors.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 16, 2012 pst

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