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Commissioner Of Wealth Tax vs Chelmsford Club Ltd.
2011 Latest Caselaw 2444 Del

Citation : 2011 Latest Caselaw 2444 Del
Judgement Date : 6 May, 2011

Delhi High Court
Commissioner Of Wealth Tax vs Chelmsford Club Ltd. on 6 May, 2011
Author: Rajiv Shakdher
*                  THE HIGH COURT OF DELHI AT NEW DELHI

%                                              Judgment reserved on: 25.04.2011
                                             Judgment delivered on:06.05.2011

+                         WTA No.1/2000


COMMISSIONER OF WEALTH TAX                            ...... APPELLANT


                                        Vs

CHELSFORD CLUB LTD.                                   ..... RESPONDENT

Advocates who appeared in this case: For the Appellant : Ms. Prem Lata Bansal and Mr. M.P. Sharma, Sr.Advocates with Mr. Deepak Anand, Jr. Standing Counsel For the Respondent : Mr.M.S. Syali, Sr. Advocate with Ms.Husnal Syali & Mr. Rahul Sateeja

CORAM :-

HON'BLE MR JUSTICE SANJAY KISHAN KAUL HON'BLE MR JUSTICE RAJIV SHAKDHER

1. Whether the Reporters of local papers may be allowed to see the judgment ?

2. To be referred to Reporters or not ?

3. Whether the judgment should be reported in the Digest ?

RAJIV SHAKDHER, J

* For orders see WTR Nos.30/1992.



                                                  RAJIV SHAKDHER, J


                                                  SANJAY KISHAN KAUL,J

MAY 06 , 2011
yg/kk




WTA 1/2000                                                        page 1 of 1
 

 
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