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Smt. Rahmat Bee (Dead) Kamruddin (Dead) ... vs Harshveer Singh And Ors
2025 Latest Caselaw 4603 Chatt

Citation : 2025 Latest Caselaw 4603 Chatt
Judgement Date : 22 September, 2025

Chattisgarh High Court

Smt. Rahmat Bee (Dead) Kamruddin (Dead) ... vs Harshveer Singh And Ors on 22 September, 2025

                                                     1/1




                               HIGH COURT OF CHHATTISGARH AT BILASPUR
ALFIZA
BAIG
                                               SA No. 76 of 2011
Digitally signed
by ALFIZA BAIG
Date: 2025.09.22
16:56:29 +0530




                    SMT. RAHMAT BEE (DEAD) KAMRUDDIN (DEAD) THROUGH
                        LRS. AND ORS. versus HARSHVEER SINGH and ORS.

                                                 Order Sheet


                   22/09/2025          Mr. Ratnesh Kumar Agrawal, Counsel for the
                                  Appellant.
                                       Mr. B.P. Sharma, Advoc ate assisted by Mr. M.L.
                                  Sakat, Counsel for the Respondents.

Argument concluded. Reserved for judgment.

sd/-

(Parth Prateem Sahu) Judge

alfiza

 
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