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State Of Chhattisgarh vs Anish Masih
2025 Latest Caselaw 4581 Chatt

Citation : 2025 Latest Caselaw 4581 Chatt
Judgement Date : 19 September, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Anish Masih on 19 September, 2025

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             HIGH COURT OF CHHATTISGARH AT BILASPUR

                              ACQA No. 352 of 2024

             STATE OF CHHATTISGARH versus ANISH MASIH & Another

                                   Order Sheet




19/09/2025             Mr. Atanu Ghosh, Deputy Advocate General for the Appellant/
              State.
                       No one appears on behalf of accused/ respondents 1 & 2 even

in second round.

Arguments heard. Reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge

Rao

 
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