Catholic Church Dallirajhara vs State Of Chhattisgarh
2025 Latest Caselaw 4578 Chatt

Chattisgarh High Court

Catholic Church Dallirajhara vs State Of Chhattisgarh on 19 September, 2025

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       ASHISH
ASHISH TIWARI
TIWARI Date:
       2025.09.19
       12:47:32
       +0530




                                 HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                     Order Sheet

                                               WP227 No. 929 of 2025

                         Catholic Church Dallirajhara Versus State of Chhattisgarh & Ors.


                    19/09/2025         Shri Kishore Narayan, Advocate for the petitioner.

                                       Shri Vedant Shadangi, P.L. for the respondent No.1/ State.

Registry to examined the defect pointed out by it in light of

judgment passed by this Court in WP(227) No.914/2015 dated

16/07/2021.

List it in the next week.

Sd/-

(Sachin Singh Rajput) Judge

Ashish