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Smt. Parvati Sahu vs Sanjay Kumar Sahu
2025 Latest Caselaw 4528 Chatt

Citation : 2025 Latest Caselaw 4528 Chatt
Judgement Date : 17 September, 2025

Chattisgarh High Court

Smt. Parvati Sahu vs Sanjay Kumar Sahu on 17 September, 2025

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                    HIGH COURT OF CHHATTISGARH AT BILASPUR

                                               FA(MAT) No. 122 of 2023

                         SMT. PARVATI SAHU versus SANJAY KUMAR SAHU


                                                    Order Sheet



17/09/2025                              Mr. Vivek Kumar Agrawal, counsel for the appellant.

                                        Mr. Arpan Verma along with Ms. Apoorva Ghore,
                             Advocate appeared on behalf of Mr. Anshul Tiwari, counsel for
                             the respondent.

Arguments heard.

Reserved for judgment.

                                        Sd/-                             Sd/-

                                    (Rajani Dubey)            (Amitendra Kishore Prasad)
                                         Judge                                  Judge




      Ruchi


RUCHI YADAV RUCHI YADAV

 
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