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Rambahor Singh (Died) Through Lrs vs State Of Chhattisgarh
2025 Latest Caselaw 4527 Chatt

Citation : 2025 Latest Caselaw 4527 Chatt
Judgement Date : 17 September, 2025

Chattisgarh High Court

Rambahor Singh (Died) Through Lrs vs State Of Chhattisgarh on 17 September, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 994 of 2014

Rambahor Singh (Died) Through Lrs. versus State Of Chhattisgarh Order Sheet

17/09/2025 Mr. Rajeev Shrivastava, Sr. Advocate assisted by Mr. Kaif Ali, counsel for the appellants.

Mr. Vivek Mishra, P.L. for the State. Arguments heard.

Reserved for judgment.

Sd/-

(Rajani Dubey) Judge

pekde

 
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