Prakash Dhandore And Others vs Central Bank Of India And Others
2025 Latest Caselaw 4525 Chatt

Chattisgarh High Court

Prakash Dhandore And Others vs Central Bank Of India And Others on 17 September, 2025

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                                  HIGH COURT OF CHHATTISGARH AT BILASPUR


                                                  FA No. 90 of 2010

                      Prakash Dhandore And Others Versus Central Bank Of India And Others

                                                  Order on Board



                      17/09/2025         Ms. Swati Agrawal, counsel for appellant.

                                         Mr. Prashant Singh on behalf of Mr. Prateek Sharma,
                                   counsel for respondents.

Heard.

Learned counsel for respondents submits that copy of appeal and judgment and decree is not served upon him.

Learned counsel for appellant prays for and is granted a weeks time to serve copy memo of appeal along with judgment and decree upon learned counsel for respondents.

List this case in the month of November, 2025.

BALRAM Sd/-

PRASAD                                                             (Parth Prateem Sahu)
DEWANGAN

                                                                          Judge

DEWANGAN                 Balram
Date: 2025.09.18
10:26:18 +0530