Kaushlendra Rathore vs State Of Chhattisgarh
2025 Latest Caselaw 4524 Chatt

Chattisgarh High Court

Kaushlendra Rathore vs State Of Chhattisgarh on 17 September, 2025

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                                 HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                   CRA No. 542 of 2022

                                    KAUSHLENDRA RATHORE versus STATE OF CHHATTISGARH
                                                       Order Sheet




                       17/09/2025          Mr. Vivek Mishra, counsel for the appellant.
                                           Ms. Mukta Tripathi, Panel        Lawyer for the State/
          Digitally
          signed by
                                     respondent.

BINI BINI PRADEEP PRADEEP Date:

2025.09.18 Arguments heard. 10:13:44 +0530

Reserved for judgment.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Bini