Roshanlal Chahal vs Panchram @ Pancham Kewat And Ors
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Chattisgarh High Court

Roshanlal Chahal vs Panchram @ Pancham Kewat And Ors on 17 September, 2025

                       HIGH COURT OF CHHATTISGARH AT BILASPUR



                                        FA No. 209 of 2012


                       Roshanlal Chahal versus Panchram @ Pancham Kewat And Ors,


                                               Order Sheet




             17/09/2025           Mr. Amit Sharma, counsel for the appellant.
                                  None appears for respondents No. 1 to 4 though served.

Mr. Ajay Kumrani, Panel Lawyer for the State/respondent No.5.

Arguments heard. Reserved for judgment.

Sd/-/---/-/---/-/- (Parth Prateem Sahu) Judge

Digitally signed by PRAVEEN KUMAR SINHA Date:

2025.09.18 10:40:48 +0530

Praveen