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Smt. Leela Verma vs Heeralal Verma
2025 Latest Caselaw 4522 Chatt

Citation : 2025 Latest Caselaw 4522 Chatt
Judgement Date : 17 September, 2025

Chattisgarh High Court

Smt. Leela Verma vs Heeralal Verma on 17 September, 2025

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Digitally
signed by
AMIT PATEL
Date:
2025.09.17
17:06:23
+0530                HIGH COURT OF CHHATTISGARH AT BILASPUR



                                       FA(MAT) No. 185 of 2022


                          SMT. LEELA VERMA versus HEERALAL VERMA



                                             Order Sheet




             17.09.2025          Mr. Purnendra Khichariya, counsel for the appellant.
                                Ms. Sweksha Sharma, counsel appears on behalf of Mr.
                           Prasoon Agrawal, counsel for the respondent.

Arguments heard. Reserved for judgment.

                                   Sd/-                                   Sd/-
                               (Rajani Dubey)                 (Amitendra Kishore Prasad)
                                  Judge                               Judge




             AMIT PATEL
 

 
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