Ku. Jyoti Soni vs State Of Chhattisgarh
2025 Latest Caselaw 4494 Chatt

Chattisgarh High Court

Ku. Jyoti Soni vs State Of Chhattisgarh on 16 September, 2025

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                        HIGH COURT OF CHHATTISGARH AT BILASPUR


                                         WPS No. 9240 of 2023

                          KU. JYOTI SONI versus STATE OF CHHATTISGARH



                                             Order Sheet



         16/09/2025              Mr. Santosh Kumar Pandey, counsel for the
                           petitioner.
                                 Mr. Ajay Kumar Pandey, G.A. for the State.
                                 Mr.      Chandresh    Shrivastava,     counsel   for
           Digitally
RAGHVENDRA signed by



                           respective respondent.

JAT        RAGHVENDRA
           JAT




                                 Mr.     Rajendra Patel, counsel for respective
                           respondent.

Learned counsel for the petitioner after arguing for some time seeks and granted a week's time to show certain judgments in support of his contention.

List this case after a week.

Sd/-

(Amitendra Kishore Prasad) Judge Raghu Jat