Govardhan Paikra vs State Of Chhattisgarh
2025 Latest Caselaw 4428 Chatt

Chattisgarh High Court

Govardhan Paikra vs State Of Chhattisgarh on 12 September, 2025

            Digitally signed by
YOGESH YOGESH TIWARI
TIWARI Date: 2025.09.12
       16:56:38 +0530




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                                             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                        CRA No. 1874 of 2018
                                             SADAN RAM versus STATE OF CHHATTISGARH

                                                    CRA/173/2019, CRA/204/2019

                                                               Order Sheet


                                  12.09.2025         Mr. Shobhit Koshta, Advocate for the appellants in CRA

                                               No.1874/2018.

                                                    Mr. Anil Gulati, Advocate for the appellant in CRA

                                               No.173/2019.

                                                    Mr. Tarun Dansena, Advocate for the appellant in CRA

                                               No.204/2019.

                                                    Mr. Ajay Kumar Pandey, Government Advocate for the

                                               State/respondent.

Arguments concluded.

Reserved for judgment.

                                                       Sd/-                                Sd/-
                                                 (Rajani Dubey)              (Amitendra Kishore Prasad)
                                                      Judge                              Judge
                                    Yogesh