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Bhupendra Andhare vs State Of Chhattisgarh
2025 Latest Caselaw 4394 Chatt

Citation : 2025 Latest Caselaw 4394 Chatt
Judgement Date : 11 September, 2025

Chattisgarh High Court

Bhupendra Andhare vs State Of Chhattisgarh on 11 September, 2025

            Digitally signed
YOGESH by YOGESH
       TIWARI
TIWARI Date: 2025.09.11
       14:36:26 +0530




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                                          HIGH COURT OF CHHATTISGARH AT BILASPUR


                                                         CRA No. 421 of 2016

                                            Bhupendra Andhare versus State of Chhattisgarh


                                                             Order Sheet




                               11/09/2025           Ms. Indira Tripathi, Advocate alongwith Mr. Rishi

                                             Rahul Soni, Advocate (through Legal Aid) for the appellant.

                                                    Mr. Afroj Khan, P. L. for the State/respondent.

Arguments concluded.

Reserved for judgment.

                                                   Sd/-                               Sd/-
                                              (Rajani Dubey)              (Amitendra Kishore Prasad)
                                                  Judge                              Judge



                                 Yogesh
 

 
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