Mohammad Ismail Siddiqui vs Resham Singh Saini
2025 Latest Caselaw 4383 Chatt

Chattisgarh High Court

Mohammad Ismail Siddiqui vs Resham Singh Saini on 11 September, 2025

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                                                                                        2025:CGHC:46543
                                                                                                        NAFR

                                        HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                           ACQA No. 115 of 2023

                            Mohammad Ismail Siddiqui S/o Md. Hanif Siddiqui, Aged About 27 Years, R/o
                            Ratnabandha Road Vivekanada Nagar Dhamtari, Police Station Dhamtari, District
                            Dhamtari, Chhattisgarh
                                                                                                 ... Appellant
                                                                    versus
                            Resham Singh Saini S/o Jagidar Saini Aged About 37 Years R/o Aisect Computer
                            Center Doctor Rathore Bunglow Durg Road Dhamtari, Police Station Dhamtari
                            District Dhamtari, Chhattisgarh, Housing Board Colony Ward No. 1 House No. 536
                            Dhamtari, Police Station Dhamtari, District Dhamtari, Chhattisgarh
                                                                                                 ... Respondent

For Appellant : Shri Prakant Sethi, Advocate.

For Respondent : None.

SB: Hon'ble Shri Justice Sanjay S. Agrawal

Order on Board 11/09/2025

1. Counsel for the appellant prays for withdrawal of this appeal with liberty to avail the alternative remedy as provided under the law.

2. The appeal is, accordingly, dismissed as withdrawn with the aforesaid liberty.

3. Registry is directed to return the certified copy of the impugned judgment dated 16/12/2022 passed by the Chief Judicial Magistrate, Dhamtari (C.G.) in

NARESH KUMAR Criminal Case No.1300/2016, to the counsel for the appellant after obtaining KUMAR KAMDE Date:

the photocopy of the same. KAMDE 2025.09.11 16:40:22 +0530

Sd/-

(Sanjay S. Agrawal) JUDGE Kamde