Narendra Agariya vs State Of Chhattisgarh
2025 Latest Caselaw 4338 Chatt

Chattisgarh High Court

Narendra Agariya vs State Of Chhattisgarh on 9 September, 2025

SYED ROSHAN ZAMIR ALI

Digitally signed by SYED HIGH COURT OF CHHATTISGARH AT BILASPUR ROSHAN ZAMIR ALI

CRA No. 1735 of 2025

NARENDRA AGARIYA versus STATE OF CHHATTISGARH

Order on Board

09/09/2025 Mr. Sumit Shrivastava, Advocate for the appellant.

Ms. Priya Sharma, Panel Lawyer for the State. Learned counsel for appellant prays for and is granted time to place on record certified copy of the impugned judgment.

List it is after a week.

Sd/-

(Parth Prateem Sahu) Judge

roshan/-