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Narsingh Shori vs State Of Chhattisgarh
2025 Latest Caselaw 4283 Chatt

Citation : 2025 Latest Caselaw 4283 Chatt
Judgement Date : 8 September, 2025

Chattisgarh High Court

Narsingh Shori vs State Of Chhattisgarh on 8 September, 2025

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Digitally signed
by RAMESH                                              2025:CGHC:45563
KUMAR VATTI
Date: 2025.09.11
15:28:18 +0530                                                           NAFR

                   HIGH COURT OF CHHATTISGARH AT BILASPUR

                             WPS No. 830 of 2017


  1 - Radhelal Ratre S/o Shri Ramdayal Ratre, Aged About 48 Years
  Occupation Assistant Teacher Panchayat, Govt. Girls Primary School,
  Odekera, R/o Village Odekera, Thana Jaijaipur, District Janjgir Champa,
  Chhattisgarh, Chhattisgarh
  2 - Sachendralal Chandra, S/o Shri Bahoriklal Chandra, Aged About 50 Years
  Occupation Assistant Teacher Panchayat, Govt. Primary School Bodsara,
  R/o Village Bodsara, Janpad Panchayat Jaijaipur, District Janjgir Champa,
  Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
  3 - Sahniram Diwakar, S/o Shri Sadhram Diwakar, Aged About 50 Years
  Occupation Assistant Teacher Panchayat, Govt. Primary School Khairjhiti,
  R/o Village Khairjhiti, Janpad Panchayat Jaijaipur, District Janjgir Champa
  Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
  4 - Smt. Kumarin Bai Aagare, W/o Shri Puk Ram Aagare, Aged About 41
  Years Occupation Assistant Teacher Panchayat, Govt. Primari School,
  Harinachakar, R/o Village Harinachakar, Janpad Panchayat, Jaijaipur, District
  Janjgir Champa, Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
  5 - Smt. Rajkumari Sonwani, W/o Shri Rathram Sonwani, Aged About 46
  Years Occupation Assistant Teacher Panchayat, Govt. Primary School
  Dhoradeepa, R/o Village Dhoradeepa, District Janjgir Champa, Chhattisgarh,
  District : Janjgir-Champa, Chhattisgarh
  6 - Ramsingh Manhar, S/o Shri Patanga Manhar, Aged About 52 Years
  Occupation Assistant Teacher Panchayat, Govt. Primary School Sendari, R/o
  Village Sendari, Janpad Panchayat Jaijaipur, District Janjgir Champa,
  Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
  7 - Jageshwar Singh Sidar, S/o Shri Dhajaram Sidar, Aged About 48 Years
  Occupation Assistant Teacher, Panchayat, Govt. Primary School, Beladula,
  R/o Village Beladula, Janpad Panchayat Jaijaipr, District Janjgir Champa,
  Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
  8 - Jitendra Kumar Jangde, S/o Shri Tejram Jangde, Aged About 41 Years
  Occupation Assistant Teacher Panchayat, Govt. Primary School Chhirradih,
  R/o Village Chhirradih, Janpad Panchayat Jaijaipur, District Janjgir Champa,
  Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
  9 - Neelambar Kumar Kanwar, S/o Shri Shaniram Kanwar, Aged About 44
  Years Occupation Assistant Teacher Panchayat, Govt. Primary School
                                       2

Akalsara, R/o Village Akalsara, Janpad Panchayat Jaijaipur, District Janjgir
Champa, Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
10 - Chanderlal Raj, S/o Shri Beer Singh Raj, Aged About 49 Years
Occupation Assistant Teacher Panchayat, Govt. Primary School, Kalmidih,
R/o Vilalge Kalmidih, Janpad Panchayat, Jaijaipur, District Janjgir Champa,
Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
11 - Sunderlal Sidar, S/o Shri Daharu Sidar, Aged About 44 Years Occupation
Assistant Teacher, Panchayat, Govt. Primary School, Kerhachakar/ Thathari,
R/o Village Thathari, R/o Village Kerhachakar/ Thathari, Janpad Panchayat,
Jaijaipur, District Janjgir Champa, Chhattisgarh, District : Janjgir-Champa,
Chhattisgarh
12 - Smt. Kanta Kamal, W/o Shri Harishankar Kamal, Aged About 48 Years
Occupation Assistant Teacher Panchayat, Govt. Higher Secondary School
Akalsara, R/o Village Akalsara, Janpad Panchayat, Jaijaipur, District Janjgir
Champa, Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
13 - Smt. Rajkumari Raj, W/o Shri Shoheblal Raj, Aged About 43 Years
Occupation Assistant Teacher Panchayat, Govt. Primary School Limtara, R/o
Village Limtara, Janpad Panchayat, Jaijaipur, District Janjgir Champa,
Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
                                                               --- Petitioner
                                  Versus

1 - State Of Chhattisgarh Through Secretary, Panchayat, Gramin Vikas
Vibhag, Mantralaya, Naya Raipur, Chhattisgarh, Chhattisgarh
2 - Director, Panchayat Sanchalnalay Chhattisgarh, Indrawati Bhawan, Naya
Raipur Chhattisgarh, District : Raipur, Chhattisgarh
3 - Chief Executive Officer, Jila Panchayat Janjgir District Janjgir Champa
Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
4 - Chief Executive Officer, Janpad Panchayat Jaijaipur District Janjgir
Champa Chhattisgarh, District : Janjgir-Champa, Chhattisgarh
5 - Collector, Janjgir Champa District Janjgir Champa, Chhattisgarh.,
District : Janjgir-Champa, Chhattisgarh
6 - District Education Officer, Janjgir Champa District Janjgir Champa,
Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
                                                           --- Respondents

And

1 - Narsingh Shori S/o Late Shri Thanwar Shori Aged About 44 Years Occupation, Sahayak Shikshak Panchayat, Prath. Shala Sentoormeta R/o Village Sentoormeta Thana Aamabeda Tah. Antahgarh District Uttar Bastar Kanker Chhattisgarh, District : Kanker, Chhattisgarh

2 - Sudooram Maatlaam S/o Shri Rawnuram Maatlaam Aged About 46 Years Occupation, Sahayak Shikshak Panchayat, Prathmik Shala Chichgaon R/o Village Chichgaon Thana Aamabeda Tah. Antahgarh District Uttar Bastar Kanker Chhattisgarh, District : Kanker, Chhattisgarh 3 - Baalsaay Sarfe S/o Late Shri Dhannuram Sarfe, Aged About 44 Years Occupation, Sahayak Shikshak Panchayat, Prathmik Shala Baagjhar R/o Village Baagjhar Thana Aamabeda Tah. Antahgarh District Uttar Bastar Kanker Chhattisgarh, District : Kanker, Chhattisgarh 4 - Chainsingh Nareti S/o Shri Moduram Nareti Aged About 43 Years Occupation Sahayak Shikshak Panchayat, Prathmik Pathshala Pusagaon R/o Village Pusagaon Thana Aamabeda Tah. Antahgarh District Uttar Bastar Kanker Chhattisgarh, District : Kanker, Chhattisgarh 5 - Pardeshi Ram Mandavi S/o Shri Sagnuram Mandavi, Aged About 46 Years Occupation, Sahayak Shikshak Panchayat, Prathmik Shala Uparkamta R/o Village Uparkamta Thana Aamabeda Tah. Antahgarh District Uttar Bastar Kanker Chhattisgarh, District : Kanker, Chhattisgarh

---Petitioners Versus

1 - State Of Chhattisgarh Through Secretary School Shiksha Vibhag, Mantralay Mahanadi Bhawan, Naya Raipur Chhattisgarh, District : Raipur, Chhattisgarh 2 - Secretary, Panchayat, Gramin Vikas Avm Shram Vibhag, Mantralay Naya Raipur Chhattisgarh, District : Raipur, Chhattisgarh 3 - Mukhya Karyapalan Adhikari, Janpad Panchayat Antahgarh District Uttar Bastar Kanker Chhattisgarh, District : Kanker, Chhattisgarh 4 - District Education Officer, Kanker District Uttar Bastar Kanker Chhattisgarh, District : Kanker, Chhattisgarh 5 - Block Education Officer, Aadiwashi Vikash Khand Antahgarh District Uttar Bastar Kanker Chhattisgarh, District : Kanker, Chhattisgarh

--- Respondent

For Petitioners : Mr. Abhishek Dahariya, Advocate holding the brief of Mr. Rajendra Patel, Advocate

For State : Mr. Topilal Bareth, Panel Lawyer

Hon'ble Shri Justice Rakesh Mohan Pandey Order on Board

08/09/2025

1. The claim of the petitioners is with regard to grant of Kramonnati

Vetanman after completion of 10 years and 20 years of his service.

2. Learned counsel for the petitioners submits that with regard to award

of Kramonnati Vetanman some circular has also been issued by the

respondent-State. Apart from this, Division Bench of this Court in case

of Smt. Sona Sahu vs. State of Chhattisgarh and others in W.A.

No.261 of 2023 has also consider the identical issue. Petitioners are

also entitled for Kramonnati Vetanman. He further submits that at

present these petition may be disposed of with liberty to the petitioners

to make representation(s) to the respondent(s) i.e. concerned District

Education Officer/Chief Executive Officer/competent authorities in light

of order passed by this Court in W.A. No. 261 of 2023 dated

28/02/2024.

3. Learned Panel Lawyer appearing for the State would oppose the

submission made by learned counsel for the petitioners.

4. Be that as it may, looking to the limited prayer made by learned

counsel for petitioners, these petitions, at this stage, is disposed of

permitting the petitioners to make representation(s) raising all grounds

as raised in these writ petitions to competent authority annexing all

relevant documents and judgment of this Court passed in W.A. No.261

of 2023. On such representation(s) being made, it is expected that the

respondents i.e. concerned District Education Officer, Chief Executive

Officer/competent authorities shall consider the same in accordance

with law considering the circular(s) issued in this regard, in light of

judgment of this Court in W.A. No.261 of 2023 within further period of

04 months from the date of receipt of such representation(s). It is

made clear that this Court has not expressed any opinion on merits of

this case, it is for the respondents/competent authorities to consider

the claim of petitioners on its own merits.

5. With the aforesaid observation(s), and direction(s), these petitions are

hereby disposed of.

Sd/-

(Rakesh Mohan Pandey) Judge vatti

 
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