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Smt. Anjana Banotiya (Died Through Lrs) vs Deonarayan Goud Since Died Through Lrs ...
2025 Latest Caselaw 4273 Chatt

Citation : 2025 Latest Caselaw 4273 Chatt
Judgement Date : 4 September, 2025

Chattisgarh High Court

Smt. Anjana Banotiya (Died Through Lrs) vs Deonarayan Goud Since Died Through Lrs ... on 4 September, 2025

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                              HIGH COURT OF CHHATTISGARH AT BILASPUR

                                               FA No. 196 of 2016

                     Smt. Anjana Banotiya (Died through LRs) versus Deonarayan Goud since
                                       Died through Lrs (A) Smt. Rukmani


                                                  Order Sheet


                     04.09.2025         Mr. B.P. Sharma, Advocate along with Mr. Karunendra

                                  Narayan Singh, Advocate for the appellant.

                                        Mr. Amiyakant Tiwari, Advocate for the respondents.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge

Bhumika

Digitally signed by BHUMIKA BHUMIKA ANGARE ANGARE Date:

2025.09.08 10:22:39 +0530

 
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