Shree Cement Limited vs State Of Chhattisgarh
2025 Latest Caselaw 4222 Chatt

Chattisgarh High Court

Shree Cement Limited vs State Of Chhattisgarh on 3 September, 2025

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                   HIGH COURT OF CHHATTISGARH AT BILASPUR

                                   WPT No. 263 of 2023

       Shree Cement Limited Versus State Of Chhattisgarh & Others


                                        Order Sheet




03/09/2025                   Heard Mr. Balbir Singh, learned Senior Advocate assisted

                       by Mr. M.P.Devnath, Mr. Raja Sharma, Mr. Abhishek Anand and

                       Ms. Aditi Parakh, learned counsel for the petitioner. Also heard Mr.

                       Shashank Thakur, learned Deputy Advocate General for the State/

                       respondent No. 1 to 4.

None appears on behalf of Union of India/respondent No. 5.

Arguments concluded.

Reserved for judgment.

                                     Sd/-                           Sd/-
                              (Bibhu Datta Guru)               (Ramesh Sinha)
                                   JUDGE                       CHIEF JUSTICE

    Amit
  AMIT
  KUMAR
  DUBEY