Sunil Kumar Jain Shrishrimal vs The Chief Commissioner Of Income Tax
2025 Latest Caselaw 4150 Chatt

Chattisgarh High Court

Sunil Kumar Jain Shrishrimal vs The Chief Commissioner Of Income Tax on 1 September, 2025

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                                                               Digitally signed
                                                               by SHUBHAM
                                                   SHUBHAM     SINGH
                                                   SINGH       RAGHUVANSHI
                                                   RAGHUVANSHI
                                                               Date: 2025.09.02
                                                               11:50:40 +0530




       HIGH COURT OF CHHATTISGARH AT BILASPUR


                         WA No. 412 of 2023

               SUNIL KUMAR JAIN SHRISHRIMAL
                                 versus
            THE CHIEF COMMISSIONER OF INCOME TAX

                               Order Sheet


01/09/2025         Mr. Ganesh Purohit, Sr. Advocate (through V.C.)
             with Mr. Anand Dadariya, Advocate for the Appellant.

                  Mr.     Amit    Chaudhari     and    Ajay        Kumrani,
             Advocates for the Respondent.

Arguments heard.

The matter is reserved for judgment.

                        Sd/-                             Sd/-

             (Sanjay K. Agrawal)             (Sanjay Kumar Jaiswal)
                    Judge                             Judge



  Shubham