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Bhurulal vs State Of Chhattisgarh
2025 Latest Caselaw 4147 Chatt

Citation : 2025 Latest Caselaw 4147 Chatt
Judgement Date : 1 September, 2025

Chattisgarh High Court

Bhurulal vs State Of Chhattisgarh on 1 September, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 939 of 2012

Bhurulal versus State Of Chhattisgarh Order Sheet

01/09/2025 Mrs. Indira Tripathi, counsel for the appellant.

Mr. Afroz Khan, P.L. for the State. Arguments heard. Reserved for judgment.

Sd/-

(Rajani Dubey) Judge

pekde

 
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