Chief Executive Officer vs Smt. Reena Jain
2025 Latest Caselaw 2723 Chatt

Chattisgarh High Court

Chief Executive Officer vs Smt. Reena Jain on 28 March, 2025

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Digitally signed
by AVANISH
KUMAR
PATHAK                        HIGH COURT OF CHHATTISGARH AT BILASPUR
Date:
2025.03.29
11:17:44
+0530                                          FA No. 95 of 2022

                                CHIEF EXECUTIVE OFFICER versus SMT. REENA JAIN

                                                  Order Sheet



                   28/03/2025          Mr. H.B. Agrawal, Sr. Adv. with Ms. K. Sandhya Rao,
                                 Adv. for appellant.
                                       Mr. Ravindra Sharma, Adv. for respondents No. 1 to

Mr. Rajeev Bharat, Govt. Adv. for respondents No. 5 and 6.

This case was reserved for judgment on 5-3-2025. While dictating the judgment, it was felt that more argument is required on some point. Therefore, case is released and it be listed for re-hearing on 16-4-2025.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Pathak