Ramadhar Sahu vs Rajesh Dani
2025 Latest Caselaw 2698 Chatt

Chattisgarh High Court

Ramadhar Sahu vs Rajesh Dani on 27 March, 2025

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                                                                                  2025:CGHC:14730
Digitally signed
by AJINKYA
PANSARE
Date: 2025.03.27                                                                                 NAFR
17:20:04 +0530
                                       HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                      WP227 No. 271 of 20
                                                             25

                             1. Ramadhar Sahu S/o Shri Kartik Ram Sahu Aged About 70 Years R/o
                                Ward No.-15, Bhatapara, Village- Kolar, Tahsil- Abhanpur, Dist.- Raipur
                                (C.G.)

                             2. Lila Ram Sahu S/o Shri Kartik Ram Sahu Aged About 65 Years R/o
                                Ward No.-15, Bhatapara, Village- Kolar, Tahsil- Abhanpur, Dist.- Raipur
                                (C.G.)
                                                                                  ... Petitioner(s)

                                                              versus

                             1. Rajesh Dani S/o Late Bala Saheb Dani R/o Dani Bada, Budapara, At-
                                Raipur, Dost.- Raipur (C.G.)

                             2. Board Of Revenue Chhattisgarh, (Circuit Court Raipur), Having
                                Principal Seat At Bilaspur (C.G.)
                                                                             ... Respondent(s)

For Petitioner : Mr. Rakesh Dubey, Advocate For Respondent No. 1 : Mr. Ankur Agrawal, Advocate

Hon'ble Shri Justice Rakesh Mohan Pandey Judgment On Board

27-03-2025

1) Heard on I.A. No. 1/2025, application for withdrawal of the writ petition.

2) On due consideration, application is allowed.

3) Consequently, this petition stands dismissed as withdrawn.

Sd/-

(Rakesh Mohan Pandey) JUDGE Ajinkya