Jyutlal Jaiswal vs State Of Chhattisgarh
2025 Latest Caselaw 2670 Chatt

Chattisgarh High Court

Jyutlal Jaiswal vs State Of Chhattisgarh on 25 March, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR


                                            CRA No. 1409 of 2023

                               Jyutlal Jaiswal Versus State Of Chhattisgarh
                                                  Order Sheet


                     25/03/2025        Heard Mr. Ravipal Maheshwari, learned counsel
         Digitally
AKHILESH signed by
KUMAR    AKHILESH
DEWANGAN KUMAR
         DEWANGAN




                                  for the applicant. Also heard Mr. Hariom Rai, learned
                                  Panel Lawyer, appearing for respondent/State.

Though the matter was listed before the Co- ordinate Bench of this Court on two occasions i.e. 17.07.2023 and 28.07.2023, but it appears from the order-sheets that the matter has not been formally admitted yet.

Admit.

Judgment has been passed separately.

Sd/-

(Ramesh Sinha) Chief Justice

Akhil