Neela Ram @ Ghatia vs State Of Chhattisgarh
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Chattisgarh High Court

Neela Ram @ Ghatia vs State Of Chhattisgarh on 18 March, 2025

Digitally signed by ASHISH ASHISH TIWARI TIWARI Date:

2025.03.19 10:48:23 +0530

HIGH COURT OF CHHATTISGARH AT BILASPUR

Order Sheet

CRA No. 825 of 2005

NEELA RAM @ GHATIA versus STATE OF CHHATTISGARH

18/03/2025 Appellant is present before this Court identified by

Shri Rajhvendra Pradhan, Advocate and his presence is marked.

Shri Ankur Kashyap, Dy. G.A. for the State.

Arguments heard finally.

Judgment passed separately.

Sd/-

(Sachin Singh Rajput) Judge

Ashish