Sanju vs State Of Chhattisgarh
2025 Latest Caselaw 2356 Chatt

Citation : 2025 Latest Caselaw 2356 Chatt
Judgement Date : 7 March, 2025

Chattisgarh High Court

Sanju vs State Of Chhattisgarh on 7 March, 2025

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        HIGH COURT OF CHHATTISGARH AT BILASPUR


                              CRA No. 1050 of 2003

             SANJU versus STATE OF CHHATTISGARH


                                  Order Sheet


07.03.2025          Mr. Ravindra Sharma, learned counsel for the appellant/s.
                    Mr. Abhishek Singh, P.L. learned counsel for the
              respondent/s.

Arguments heard. Reserved for judgment.

Sd/-

(Sachin Singh Rajput)

Judge

H. Ansari

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