Ramesh Kumar Jain vs Ashish
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Chattisgarh High Court

Ramesh Kumar Jain vs Ashish on 5 March, 2025

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                   HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed
by RAVVA UTTEJ
KUMAR RAJU
Date: 2025.03.05
                                          Order Sheet
17:01:50 +0530

                                       FA No. 89 of 2020
                                  Ramesh Kumar Jain Versus Ashish



         05/03/2025           Mr. Sandeep Patel, counsel appears along with
                        Mr. Manoj Paranjpe, learned counsel for the appellant.

                              Ms. Nandkumari Kashyap, learned P. L. for the
                        State.

                              Mr. M.L. Sakat, counsel appears along with Mr.

                        B. P. Sharma, learned counsel for the respondent No.

Arguments Heard.

Reserved for Judgment.

                                   Sd/-                             Sd/-
                             (Rajani Dubey)                (Sachin Singh Rajput)
                                 Judge                              Judge


           U. K. Raju