Raju Yadav vs State Of Chhattisgarh
2025 Latest Caselaw 3313 Chatt

Chattisgarh High Court

Raju Yadav vs State Of Chhattisgarh on 26 June, 2025

                                                       1/2




                            HIGH COURT OF CHHATTISGARH AT BILASPUR


                                            CRA No. 2338 of 2023

                                                  Raju Yadav

                                                    versus

                                             State of Chhattisgarh


                                                 Order Sheet


                      26/06/2025         Heard Ms. Reena Singh, learned counsel for the

                                   appellant. Also heard Mr. Soumya Rai, learned Panel

                                   Lawyer, appearing for the respondent/State.

Today, though the matter is listed for hearing on

I.A. No. 1 of 2023, application for suspension of

sentence and grant of bail to the appellant, however,

considering the fact that the appellant is in jail since

01.07.2020, with the consent of learned counsel for BRIJMOHAN MORLE the parties, the appeal is heard finally.

Judgment has been passed separately.

Accordingly, I.A. No. 1 of 2023 stands

disposed off.

                       Sd/-                         Sd/-
                (Bibhu Datta Guru)            (Ramesh Sinha)
                     Judge                     Chief Justice




Brijmohan