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State Of Chhattisgarh vs Sudhan Kumar
2025 Latest Caselaw 3278 Chatt

Citation : 2025 Latest Caselaw 3278 Chatt
Judgement Date : 25 June, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Sudhan Kumar on 25 June, 2025

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                             Digitally
                             signed by
                             AKHILESH
                    AKHILESH BEOHAR
                    BEOHAR   Date:
                             2025.06.26
                             10:37:32
                             +0530




                 HIGH COURT OF CHHATTISGARH AT BILASPUR

                           ACQA No. 155 of 2017

                 State Of Chhattisgarh versus Sudhan Kumar




25/06/2025         Mr. Deepak Kumar Singh, Panel Lawyer for the

             Appellant/State.

                   None for the respondent, though served.

Arguments heard.

Reserved for Judgment.

                            Sd/-                        Sd/-
                   (Sanjay S. Agrawal)          (Radhakishan Agrawal)
                         Judge                          Judge




 Akhilesh
 

 
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