State Of C.G vs Vishnu Kumar Soni
2025 Latest Caselaw 3090 Chatt

Chattisgarh High Court

State Of C.G vs Vishnu Kumar Soni on 17 June, 2025

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PRASHANT
DEWANGAN

Digitally signed by
                                 HIGH COURT OF CHHATTISGARH AT BILASPUR
PRASHANT
DEWANGAN
Date: 2025.06.17
17:28:20 +0530


                                              ACQA No. 98 of 2012

                                   STATE OF C.G. versus VISHNU KUMAR SONI

                                                     Order Sheet



                      17/06/2025         Ms. Pragya Pandey, Dy. G.A. for the State/Appellant.

                                         Mr. Paras Mani Shriwas, Counsel for the Respondent.

Arguments heard finally.

Reserved for judgment.

                                              Sd/-                          Sd/-
                                       (Sanjay S. Agrawal)           (Radhakishan Agrawal)
                                           JUDGE                            JUDGE




                      Prashant