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Anurag Agrawal vs Leena Thakur
2025 Latest Caselaw 2981 Chatt

Citation : 2025 Latest Caselaw 2981 Chatt
Judgement Date : 11 June, 2025

Chattisgarh High Court

Anurag Agrawal vs Leena Thakur on 11 June, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

PRIYANKA VERMA CRMP No. 1517 of 2025

14:21:57 +0530 ANURAG AGRAWAL versus LEENA THAKUR Order Sheet

11/06/2025 Ms. Anamika Jain, counsel for the petitioner.

Learned counsel for the petitioner prays for time to file power as also to seek instructions in the matter in view of the judgment dated 08.04.2025 rendered in the matter of Celestium Financial vs. A. Gnanasekaran Etc. passed in Criminal Appeal Nos. of 2025 (arising out of Special Leave Petition (Crl.) Nos. 137-139/2025) by the Hon'ble Supreme Court.

As prayed, list this matter after 12 weeks.

Sd/-

(Deepak Kumar Tiwari) Judge Priyanka

 
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