State Of Chhattisgarh vs Thurra @ Sukhnath
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Chattisgarh High Court

State Of Chhattisgarh vs Thurra @ Sukhnath on 30 July, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR
        Digitally
        signed by
        PRAKASH
PRAKASH KUMAR
KUMAR   Date:                                     ACQA No. 118 of 2017
        2025.07.30
        12:43:41
        +0530
                                  State of Chhattisgarh versus Thurra @ Sukhnath and Anr.

                                                         Order Sheet



                     30/07/2025          Mr. Arpit Agrawal, Panel Lawyer for the State/Appellant.
                                         None for the respondents, though served.

Heard.

Reserved for judgment.

                                                  Sd/-                           Sd/-
                                         (Sanjay S. Agrawal)             (Radhakishan Agrawal)
                                                Judge                           Judge




                       Prakash