Ganeshram Verma vs Seema Verma
2025 Latest Caselaw 840 Chatt

Chattisgarh High Court

Ganeshram Verma vs Seema Verma on 29 July, 2025

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        HIGH COURT OF CHHATTISGARH AT BILASPUR

                      FA(MAT) No. 167 of 2023

             GANESHRAM VERMA versus SEEMA VERMA


                             Order Sheet




29/07/2025        Mr. Purnchand, Advocate appears on behalf of

             Mr. Anchal Kumar Matre, counsel for the appellant.

                  Mr. Deepak Jain, counsel for the respondent.

After hearing learned counsel for the parties, we

are inclined to explore the possibility of amicable

settlement between the parties through mediation

proceedings.

The parties may appear before this Court on 22 nd

August, 2025.

List this case on 22.08.2025.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                                                        Sd/-                       Sd/-

                                                    (Rajani Dubey)     (Amitendra Kishore Prasad)
                                                       Judge                       Judge




          Ruchi


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