Ashok Kumar Ubrani vs Rameshwar Prasad Tiwari Dead Legal ...
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Chattisgarh High Court

Ashok Kumar Ubrani vs Rameshwar Prasad Tiwari Dead Legal ... on 25 July, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

SA No. 519 of 2014

Ashok Kumar Ubrani versus Rameshwar Prasad Tiwari dead Legal Representatives Rajendra Prasad Tiwari And Ors.

Order Sheet

25/07/2025 Mr. Anurag Dayal Shrivastava, counsel for the

appellant.

Mr. Kishan Lal Sahu, Dy. Govt. Advocate for the

State.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge Arun

Digitally signed by ARUN ARUN KUMAR KUMAR DEWANGAN DEWANGAN Date:

2025.07.25 17:24:22 +0530