Chandra Kumar Nagesh vs State Of Chhattisgarh
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Chattisgarh High Court

Chandra Kumar Nagesh vs State Of Chhattisgarh on 22 July, 2025

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       HIGH COURT OF CHHATTISGARH AT BILASPUR

                          CRA No. 1324 of 2024

     Chandra Kumar Nagesh Versus State Of Chhattisgarh

                                Order Sheet


22.07.2025          Heard Mr. Manoj Paranjpe, learned counsel for
             the appellant. Also heard Mr. Shashank Thakur, learned
             Deputy Advocate General for respondent / State.

Today, the matter is listed for hearing on I.A. No. 01/2024 i.e. application for suspension of sentence and grant of bail to the appellant. However, with the consent of learned counsel for the parties, the appeal is heard finally.

Judgment has been passed separately. In view of the same, I.A. No. 01/2024, stands disposed of.

                             Sd/-                       Sd/-
                        (Bibhu Datta Guru)       (Ramesh Sinha)
                             Judge                Chief Justice




 Manpreet