Smt. Indu Mishra (In Person) vs Lekhram Singh Sarwa
2025 Latest Caselaw 536 Chatt

Chattisgarh High Court

Smt. Indu Mishra (In Person) vs Lekhram Singh Sarwa on 16 July, 2025

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                       HIGH COURT OF CHHATTISGARH AT BILASPUR


                                             FA No. 197 of 2024

                           SMT. INDU MISHRA (IN PERSON) versus LEKHRAM SINGH
        SARWA


                                                 Order Sheet



            16.07.2025               Smt. Indu Mishra, appellant-in-person.
                                     Mr. Malay Shrivastava, counsel for respondent No. 1.

Mr. Amit Buxy, counsel for respondent Nos. 3(1), 3 (2), 4 and 5.

Arguments heard.

Reserved for judgment.

                                     Sd/-                             Sd/-
                               (Rajani Dubey)              (Amitendra Kishore Prasad)
                                     Judge                             Judge


              AMIT PATEL