Gyanik @ Gyan Singh vs State Of C.G
2025 Latest Caselaw 283 Chatt

Citation : 2025 Latest Caselaw 283 Chatt
Judgement Date : 1 July, 2025

Chattisgarh High Court

Gyanik @ Gyan Singh vs State Of C.G on 1 July, 2025

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          HIGH COURT OF CHHATTISGARH AT BILASPUR



                           CRA No. 912 of 2002


             GYANIK @ GYAN SINGH versus STATE OF C.G.



                                Order Sheet




01/07/2025         Mr. R. K. Jain, learned counsel for the appellant/s.
                   Mr. Dilman Rati Minj, learned GA for the State/respondent.

Arguments heard. Reserved for Judgment.

Sd/-

(Sachin Singh Rajput) Judge

Pawan

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