Citation : 2025 Latest Caselaw 282 Chatt
Judgement Date : 1 July, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 299 of 2004
(DIED AND DELETED) CHETAN SINGH versus STATE OF CHHATTISGARH
Order Sheet
01/07/2025 Mr. H. S. Ahluwalia, learned counsel for the appellants.
Ms. Nupur Sonkar, P. L. for the State.
Arguments heard.
Reserved for judgment.
Sd/-
(Sachin Singh Rajput) Judge
Parul PARUL MITTAL
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