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Som Ram vs Gurbari
2025 Latest Caselaw 275 Chatt

Citation : 2025 Latest Caselaw 275 Chatt
Judgement Date : 1 July, 2025

Chattisgarh High Court

Som Ram vs Gurbari on 1 July, 2025

Author: Parth Prateem Sahu
Bench: Parth Prateem Sahu
                                                              1




                                                                                2025:CGHC:29305


                                                                                             NAFR

                                   HIGH COURT OF CHHATTISGARH AT BILASPUR


                                                  MAC No. 741 of 2019


                      Som Ram, S/o Rikhi Ram Patel, Aged About 55 Years, R/o Village Kodkal,
                      Tehsil - Tamnar, District Raigarh Chhattisgarh (Owner).
         Digitally
         signed by
         PRASHANT
PRASHANT DEWANGAN
                                                                                          ... Appellant
DEWANGAN Date:
         2025.07.02
         15:56:30
         +0530



                                                          versus

                      1 - Gurbari W/o Late Pardeshi, Aged About 38 Years R/o Village - Jooby,
                      Tahsil - Kharsiya, District Raigarh Chhattisgarh.
                      2 - Gouri D/o Late Pardeshi Aged About 19 Years R/o Village - Jooby, Tahsil -
                      Kharsiya, District Raigarh Chhattisgarh.
                      3 - Sukita D/o Late Pardeshi, Aged About 16 Years, Minor, Represented By
                      The Mother Gurbari W/o Late Pardeshi, R/o Village - Jooby, Tahsil - Kharsiya,
                      District Raigarh Chhattisgarh.
                      4 - Sunita D/o Late Pardeshi, Aged About 14 Years, Minor, Represented By
                      The Mother Gurbari W/o Late Pardeshi, R/o Village - Jooby, Tahsil - Kharsiya,
                      District Raigarh Chhattisgarh.
                      5 - Vinita D/o Late Pardeshi, Aged About 7 Years, Minor, Represented By The
                      Mother Gurbari W/o Late Pardeshi, R/o Village - Jooby, Tahsil - Kharsiya,
                      District Raigarh Chhattisgarh.
                      6 - Baba Singh S/o Shyam Singh Aged About 56 Years R/o Village
                      Chandmari, Behind Raigarh School, Police Station Kotwali, Raigarh, District
                      Raigarh Chhattisgarh. (Driver)
                      7 - The Branch Manager, Cholamandlam Insurance Company Limited, Raipur
                      Chhattisgarh, District Raipur Chhattisgarh. . (Insurer)
                                                                                      ... Respondents

For Appellant : None

Hon'ble Shri Parth Prateem Sahu, Judge Judgment on Board

01/07/2025

1. No one appeared on behalf of appellant even when the case is taken

up for hearing in the second round.

2. In the aforementioned fact of the case, this court is left with no other

option but to dismiss this appeal for want of prosecution.

3. Accordingly, this appeal is dismissed for non-prosecution.

Sd/-

(Parth Prateem Sahu)

JUDGE

Prashant

 
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