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Netram Agrawal vs Sanjay Agrawal
2025 Latest Caselaw 1589 Chatt

Citation : 2025 Latest Caselaw 1589 Chatt
Judgement Date : 31 January, 2025

Chattisgarh High Court

Netram Agrawal vs Sanjay Agrawal on 31 January, 2025

                        HIGH COURT OF CHHATTISGARH AT BILASPUR


                                         MA No. 11 of 2022

                         NETRAM AGRAWAL versus SANJAY AGRAWAL




            31/01/2025          Mr. Ravish Chandra Agrawal, Senior Advocate with
                          Mr. Sankalp Kochar and Mr. Ayush Verma, Advocates for the
Digitally
signed by
PRAVEEN                   appellants.
KUMAR
SINHA
                                Ms. Fouzia Mirza, Senior Advocate with Mr. Ali Afzaal
                          Mirza, Advocate for respondents No. 1 & 2.

Mr. Rajeev Bharat, Govt. Advocate for the State/respondent No.3.

Arguments heard. Reserved for judgment.

Sd/-

(Parth Prateem Sahu) Judge

Praveen

 
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