Smt. Krishna Devi Agrawal vs Vishnu Soni
2025 Latest Caselaw 1567 Chatt

Citation : 2025 Latest Caselaw 1567 Chatt
Judgement Date : 30 January, 2025

Chattisgarh High Court

Smt. Krishna Devi Agrawal vs Vishnu Soni on 30 January, 2025

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          HIGH COURT OF CHHATTISGARH AT BILASPUR

                              Order Sheet

                         FA No. 102 of 2019
                  Smt. Krishna Devi Agrawal Versus Vishnu Soni



30/01/2025        Mr. B.P. Sharma, counsel appears along with Mr.

             Hari Agrawal and Mr. K. N. Singh, learned counsel for

             the appellant.

                  Ms. Sakshi Chhabra, counsel appears on behalf

             of Mr. Malay Shrivastava, learned counsel for the

             respondent No. 1.

Ms. M. Asha, learned Panel Lawyer for the State.

Arguments Heard.

Reserved for Judgment.

                      Sd/-                          Sd/-
                 (Rajani Dubey)             (Narendra Kumar Vyas)
                      Judge                         Judge
  Uttej

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