Citation : 2025 Latest Caselaw 1435 Chatt
Judgement Date : 24 January, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 386 of 2004
ROOP DAS VAISHNAV versus STATE OF CHHATTISGARH
Order Sheet
24/01/2025 Mr. Bharat Rajput, learned counsel for the appellant.
Mr. Kalpesh Ruparel, P. L. for the State.
Arguments heard.
Closed for judgment.
Sd/-
({Sachin Singh Rajput}) Judge
Parul
PARUL MITTAL
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