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Kuldeep Singh Sisodia vs Richa Sisodia
2025 Latest Caselaw 1370 Chatt

Citation : 2025 Latest Caselaw 1370 Chatt
Judgement Date : 22 January, 2025

Chattisgarh High Court

Kuldeep Singh Sisodia vs Richa Sisodia on 22 January, 2025

                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              FA(MAT) No. 56 of 2024


                                KULDEEP SINGH SISODIA versus RICHA SISODIA




      22.01.2025          Mr. Sourabh Sonwani on behalf of Mr. Krishna Tandon, Counsel for
                      the appellant.
                          Ms. Harshika Pandey, counsel for the respondent.

The default as pointed out by the Registry is overlooked. Heard on admission.

Admit.

The parties are directed to appear before this Court on 24.02.2025 and also directed to file affidavit as per judgment of the Hon'ble Supreme Court in case of Rajnesh Vs. Neha {2021(2) Supreme Court Cases 324}. List this case on 24.02.2025.


KISHORE
KUMAR
DESHMUKH


DESHMUKH                           Sd/-                                 Sd/-


 Deshmukh                   ( Rajani Dubey)                       (Narendra Kumar Vyas)
                               JUDGE                                   JUDGE
 

 
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